OM SAI SERVICES Vs. STATE OF BIHAR

JUDGEMENT

(1.) This Letters Patent Appeal has been filed by the appellant Om Sai Services, challenging the judgment dtd. 26/3/2025, passed by the learned Single Judge in CWJC No. 17191 of 2023.

(2.) The writ petition was filed by the petitioner seeking the following reliefs:-

(3.) After issuance of notice, counter affidavit has been filed by the respondent no. 3, relevant paragraphs whereof are reproduced hereinbelow:-