DILIP KUMAR DAS Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Mr. Shankar Kumar Thakur, learned Advocate assisted by Mr. Prabhakar Thakur, learned Advocate for the petitioners and Ms. Vartika K Kashyap, learned Advocate for the State.

(2.) The petitioners have approached this Court for the following reliefs:-

(3.) Learned Advocate for the petitioners, after some arguments, submitted that the case of the petitioners is identical to those of the writ petitioners of CWJC No. 2511 of 2025, where the Court having taken every aspect of the matter held as follows:-