(1.) Ia No 7622 of 2014 has been filed for condoning the delay in filing the appeal. Heard.
(2.) For the reasons mentioned in IA No 7622 of 2014, the delay in filing the appeal is condoned.
(3.) Ia No 7622 of 2014 stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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