(1.) Interlocutory application no. 8513/2015 has been filed for condonation of delay in filing the appeal.
(2.) Delay is condoned.
(3.) Accordingly, Interlocutory application no. 8513 of 2015 stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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