(1.) I.A. No. 891 of 2015
(2.) We are satisfied with the reasons assigned for the delay in filing the present appeal and allow this application. The delay is condoned.
(3.) I.A. No. 891 of 2015 stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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