LAWS(PAT)-2016-5-155

THE MANAGING COMMITTEE SARDAR PATEL HIGH SCHOOL, BALBHADRAPUR, P.O. BALAUR, P.S. KURHNI, DISTRICT Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVT. OF BIHAR, PATNA

Decided On May 04, 2016
The Managing Committee Sardar Patel High School, Balbhadrapur, P.O. Balaur, P.S. Kurhni, District Appellant
V/S
The State Of Bihar, Through The Principal Secretary, Human Resources Development Department Govt. Of Bihar, Patna Respondents

JUDGEMENT

(1.) (Oral) - Re.: I.A. No. 4868 of 2015 The application is for condonation of delay of four days in filing the Letters Patent Appeal.

(2.) For the reasons mentioned in the Interlocutory Application, we are satisfied that the appellant has shown sufficient cause to seek condonation of delay of four days in filing the present Letters Patent Appeal.

(3.) Consequently, Interlocutory Application No. 4868 of 2015 is allowed and delay of four days in filing the Letters Patent Appeal is condoned. Re.: L.P.A. No. 1164 of 2015