BINOD KUMAR Vs. THE STATE OF BIHAR

JUDGEMENT

(1.) Heard Sri Yogesh Chandra Verma, learned Senior Counsel appearing in support of this appeal.

(2.) This Intra-Court Appeal has been filed against judgment and order dated 17.06.2014 in C.W.J.C. No. 395/2011 and analogous cases.

(3.) We have heard this matter, and with consent of the parties, finally disposing of this appeal at this stage itself.