MD. MOTI Vs. BIBI RABIA KHATOON

JUDGEMENT

(1.) Mr. Khatim Reza, learned counsel appearing for the petitioners has submitted that the petitioner no.1 Md. Moti has died during the pendency of this application and all his heirs and legal representatives are already on record as petitioner nos. 2 to 4. The learned counsel has only prayed for expunging the name of the petitioner no.1. The learned counsel for the opposite party has raised no objection to this prayer.

(2.) As prayed for, the name of the petitioner no.1 is accordingly expunged from the revision application.

(3.) Heard Mr. Khatim Reza, learned counsel appearing for the petitioners and Mr. Ajay Kumar Singh, learned counsel appearing for the plaintiff-opposite party.