LAL BAHADUR SINGH Vs. UNION OF INDIA

Referred Judgements :-

CAPE BRANDY SYNDICATE V. IRC [REFERRED TO]
CHIEF CONSTABLE OF THE NORTH WALES POLICE V. EVANS [REFERRED TO]
COIMBATORE DISTRICT PODU THOZILLAR SAMGAM V. BALA SUBRAMANIA FOUNDRY [REFERRED TO]
HAJI N. ABDULLA V. INCOME-TAX SETTLEMENT COMMISSION [REFERRED TO]
SMT. NEERU AGARWAL V. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. B N BHATTACHARJEE [REFERRED TO]
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS VS. SETTLEMENT COMMISSION IT AND WT [REFERRED TO]
JYOTENDRASINHJI VS. S I TRIPATHI [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. EXPRESS NEWSPAPERS LIMITED [REFERRED TO]
STATE OF KERALA VS. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD [REFERRED TO]
FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE AND INDUSTRY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VATIKA FARMS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
N KRISHAN DECD VS. SETTLEMENT COMMISSION [REFERRED TO]
CENTURION BANK OF PUNJAB LTD VS. INCOM TAX SETTLEMENT COMMISSION [REFERRED TO]
HASSAN ALI KHAN VS. SETTLEMENT COMMISSION [REFERRED TO]
SHAKTI METAL BOX VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX (CENTRAL) VS. IINCOME TAX SETTLEMENT COMMISSION(ITSC) [REFERRED TO]
CHHOTALAL S. AJMERA (HUF) VS. COMMISSIONER OF INCOME TAX [REFERRED TO]