LAWS(PAT)-2016-9-41

RAMJEE CHAUDHARY, SON OF LATE MANIK CHAND CHAUDHARY, R/O VISHWESHWARAIYA, NAGAR, NAHAR PAR, BAILEY ROAD, DEPARTMENT OF PLASTIC SURGERY, PMCH, PATNA Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY

Decided On September 28, 2016
Ramjee Chaudhary, Son Of Late Manik Chand Chaudhary, R/O Vishweshwaraiya, Nagar, Nahar Par, Bailey Road, Department Of Plastic Surgery, Pmch, Patna Appellant
V/S
The State Of Bihar Through Chief Secretary Respondents

JUDGEMENT

(1.) In both the writ applications the notification no.6716, dated 01.06.2016 issued under the signature of one Ram Bujhaban Choudhary, Special Secretary, Rural Works Department is under challenge. By virtue of this notification, the final seniority list of Executive Engineers has been fixed which has become a bone of contention for the petitioners in both the writ applications because according to them, these petitioners have been shown to be junior to the private respondents, which they are not, according to their stand. All the petitioners started their career under the State of Bihar primarily under the Road Construction Department or the Water Resources Department as Assistant Engineers. They have earned their promotion on the post of Executive Engineer and even Superintending Engineer in some case. Over a period of time, in the rearrangement of the cadre and allocation in the departments, the petitioners are now working under the Rural Works Department. The necessity for publication of a gradation list showing seniority of the Engineers, working under the department was felt, which culminated into the notification dated 01.06.2016, which is Annexure-8 to CWJC No.9962 of 2016 and Annexure-11 to CWJC No.10029 of 2016. The notification itself would indicate that the final seniority list has been published after inviting objections.

(2.) The brief facts which have been culled out from CWJC No.9962 of 2016 are that petitioner no. 1 was initially appointed in the Road Construction Department, Govt. of Bihar as an Assistant Engineer (Civil) in the year 1985. Subsequently he was promoted in Class I services as Executive Engineer, Road Construction Department, Government of Bihar in the year 1993 vide notification no. 4313(s) dated 14.07.1993. Thereafter the petitioner has also been promoted to the post of Superintending Engineer dated 23.09.2006 and since then has been rendering his service as Superintending Engineer.

(3.) Petitioner no. 2 was initially appointed in the post of Assistant Engineer, in Road Construction Department, Govt. of Bihar, Patna in the year 1987 and was subsequently promoted to the post of Executive Engineer, Road Construction Department, Government of Bihar, Patna in the year 1996 vide notification dated 27.08.1996 in which the name of petitioner no. 2 appears at serial no. 48. He was subsequently promoted to the post of Superintending Engineer in the year 2008 vide notification dated 30.07.2008 in the name of the petitioner appears at serial no. 7 and since then has been rendering his services as Superintending Engineer.