SMT. MAMTA DEVI Vs. MANORMA DEVI

JUDGEMENT

(1.) Heard Mr. Mishra , learned counsel appearing for the appellant.

(2.) No body has appeared on behalf of the respondent.

(3.) This appeal has been filed by the plaintiff, questioning the legal sustainability of the impugned judgment and decree of reversal by the appellate court below dismissing the suit for eviction filed by the plaintiff.