LAWS(PAT)-2016-8-70

NAWEEN KUMAR Vs. UNION OF INDIA AND ORS ; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY, DHANBAD, DISTRICT DHANBAD; SENIOR DIVISIONAL ENGINEER (4), EAST CENTRAL RAILWAY, DHANBAD

Decided On August 05, 2016

NAWEEN KUMAR Appellant

V/S

UNION OF INDIA AND ORS ; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY, DHANBAD, DISTRICT DHANBAD; SENIOR DIVISIONAL ENGINEER (4), EAST CENTRAL RAILWAY, DHANBAD Respondents

JUDGEMENT

(1.)

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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