LAWS(PAT)-2006-4-51

PAWAN KUMAR JHA Vs. RAGHAV JHA

Decided On April 28, 2006
PAWAN KUMAR JHA Appellant
V/S
Raghav Jha Respondents

JUDGEMENT

(1.) HEARD the parties.

(2.) FOR the reasons disclosed, the limitation is condoned.

(3.) HEARD the parties.