(1.) HEARD .
(2.) THE present application is by the plaintiff whose amendment of plaint in a partition suit has been disallowed by the court below. The defendant -opposite party has appeared and has been heard.
(3.) HEARD the parties and considered the rival submissions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN