LAWS(PAT)-2006-2-75

KEDAR NATH Vs. STATE OF BIHAR

Decided On February 15, 2006
KEDAR NATH Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) HEARD counsel for the parties and considered the statements made in the writ application, counter affidavit and reply thereto.

(2.) THE petitioner is functioning as Tutor in Bio -Chemistry discipline in Nalanda Medical College and Hospital, Patna (hereinafter to be referred to as "NMCH") on contract basis.

(3.) IN supplementary counter affidavit filed on behalf of respondent nos. 1 to 3, it is categorically stated that after cancellation of appointment of Dr. Y.K. Sahay, no appointment has been made to the post of Tutor, Bio -Chemistry out of 1994 panel.