NARESH RAI Vs. STATE OF BIHAR

JUDGEMENT

(1.) 1. Heard Mr. Sidheshwari Prasad Singh, learned senior counsel for the petitioner, Mr. Basant Kumar Choudhary, learned senior counsel appearing for respondent No. 5 and learned standing Counsel-I (Cel1ing ), for the State in both the cases.

(2.) SINCE both the writ petitions arise from common order they have been taken up together and are being disposed of by this common order.

(3.) AGAINST the same the respondent No. 5 in each of the cases filed land Ceiling Appeal Nos. 147/2002-03 and 148/2002-03 respectively which, after hearing the parties, by separate orders both dated 28.5.2004, were dismissed. AGAINST the same the respondent, No. 5 Rajesh Kumar Rai and Mukesh Kumar Rai both of them filed separate revision' before the Board of Revenue which were numbered as Page 0633 Case Nos. 146 and 147 of 2004 and by a common order dated 16.11.2004, the Additional Member, Board of Revenue has allowed both the applications.