REGENT COMPUTRONICS PVT. LTD.

JAGMOHAN SINGH Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

BHAGWAN SINGH V. THE COMMISSIONER OF POLICE [DISTINGUISHED]
SURINDER MOHAN VIKAL VS. ASCHARAJ LAL CHOPRA [REFERRED TO]
SITA RAM SAHU VS. LALPARI DEVI [RELIED ON]
RABARI KARSAN GOVE VS. STATE OF GUJARAT [REFERRED TO]
RAMA KANT SINGH VS. STATE OF BIHAR [REFERRED TO]

(1.) These three cases have been heard together and this judgment will govern all of them.

(2.) The order dated 28.3.1995 passed in Cr. Misc. No. 17787 of 1994 runs as follows:

(3.) In Cr. Misc. No. 14612 of 1994 the order dated 6.10.1994 runs as follows: