NARMADA DEVI Vs. RAM NANDAN SINGH

Referred Judgements :-

RUGBY JOINT WATER BOARD V. FOOTTIT [REFERRED TO]
TAPAN CHANDRA V. DULAL CHANDRA [REFERRED TO]
DOKKU BHUSHAYYA VS. KATRAGADDA RAMAKRISHNAYYA [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
ANANT MILLS COMPANY LIMITED ARYODAYA SPG AND WVG MILLS COMPANY LIMITED MUNICIPAL CORPN OF CITY OF AHMEDABAD STATE OF GUJARAT ARYODAYA SPG AND WVG MILLS COMPANY LIMITED VS. STATE OF GUJARAT:THE ANANT MILLS CO LTD:THE MUNICIPAL CORPN OF THE CITY OF AHMEDABAD:THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [REFERRED TO]
JOSE DA COSTA VS. BSCORA SADASIVA SINAI NARCORNIM [REFERRED TO]
HASUMATIBEN WD O PRANJIVANDAS NAROTTAMDAS DESAI VS. AMBALAL KRISHNALAL PARIKH [REFERRED TO]
PARSIDH NARAIN PANDEY VS. KALAPNATH [REFERRED TO]
PRATAP NARAIN AGARWAL VS. RAM NARAIN AGARWAL [REFERRED TO]
KURIAKOSE VS. P K NARAYANAN NAIR [REFERRED TO]
RAMESHKUMAR SWARUPCHAND SANCHETI VS. RAMESHWAR VALLABHRAM BHATWAL [REFERRED TO]
RAM NIWAS VS. MITHAN LAL [REFERRED TO]
JAGAT RAM VS. JAGIT SINGH [REFERRED TO]
MOHAN DAS VS. KAMLA DEVI [REFERRED TO]
PARSHAVA PROPERTIES LTD VS. A K BOSE [REFERRED TO]
RAI MATHURA PRASAD VS. SPECIAL OFFICER BIHAR HINDU RELIGIOUS TRUST BOARD [REFERRED TO]