REGENT COMPUTRONICS PVT. LTD.

DILIP KUMAR RAI Appellant

V/S

RAJENDRA AGRICULTURAL UNIVERSITY Respondents

Referred Judgements :-

AMALENDU GHOSH VS. DISTRICT TRAFFIC SUPERINTENDENT NORTH EASTERN RAILWAY KATIHAR [REFERRED TO]
CHAMPAKLAL CHIMANLAL SHAH VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
ANIL KUMAR VS. PRESIDING OFFICER [REFERRED TO]
NARAYAN DATTATRAYA RAMTEERTHAKHAR VS. STATE OF MAHARASHTRA [REFERRED TO]
TARA CHAND VYAS VS. CHAIRMAN AND DISCIPLINARY AUTHORITY [REFERRED TO]
DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH VS. ANIL KUMAR GHOSH [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. ARUNKUMAR MADHAVRAO SINDDHAYE [REFERRED TO]
ROOP SINGH NEGI VS. PUNJAB NATIONAL BANK [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]
S K VERMA VS. STATE OF BIHAR [REFERRED TO]
UDAY PRATAP SINGH VS. STATE OF BIHAR [REFERRED TO]
BRIJA SINGH VS. STATE OF BIHAR [REFERRED TO]
SUDESHWAR SAH VS. STATE OF BIHAR [REFERRED TO]
SATYENDRA KUMAR VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) The present writ application has been filed for quashing the order dated, 22/9/2015, contained in Memo No. 131 issued by the Director (Administration), Rajendra Agricultural University, Pusa, Samastipur, whereby the petitioner has been dismissed from services with immediate effect and a further direction has been issued for recovery of the price of 138 Sheesham trees worth about Rs.7,50,869.00. The petitioner has further prayed for a direction upon the respondents to reinstate him in service with all consequential benefits.

(2.) I.A. No. 01 of 2024, which was allowed vide order, dtd. 8/2/2024, wherein, the additional prayer of the petitioner has been allowed for quashing of the Office Memo No. 3, dtd. 23/1/2024, Enquiry Report, dtd. 15/12/2014, Resolution No. 12, dtd. 31/3/2014, and Memo of Charge, dtd. 31/3/2024.

(3.) The case of the petitioner in the present writ application is that the petitioner was appointed as a Livestock Assistant on 8/11/1983 in the Cattle Farm, Pusa, under the Rajendra Agricultural University (in short "RAU"), and was subsequently promoted to the post of Field/Dairy Overseer vide Office Order, dtd. 21/1/2002.

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DILIP KUMAR RAI Vs. RAJENDRA AGRICULTURAL UNIVERSITY

Referred Judgements :-

JUDGEMENT

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