(1.) This is an application seeking condonation of delay of 8 days in preferring this appeal.
(2.) For the reasons stated in the application, the delay of 8 days in filing the appeal, is condoned.
(3.) I. A. No.1 of 2023 stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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