KUMARI ANJANA Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsels for the parties.

(2.) The present writ application has been filed for the following reliefs:

(3.) The short fact of the present case is that the petitioner being the topper in the final merit list of BPSC got appointed as CDPO in Department of Social Welfare, Government of Bihar vide Memo No. 1689 dtd. 11/10/2000 on the pay scale of Rs.6500.0010500 where she joined on 24/10/2000. She gained 13 years of unblemished service experience by 2013, and after completion of 10 years of service, she was granted the benefits of first Assured Career Progression (ACP) in PB-2 Grade Pay of Rs.5400.00(Annexure P/1 of the Writ Petition). Meanwhile, an advertisement dtd. 19/8/2011 was published by the Aryabhatta Knowledge University, Patna calling for application from eligible candidates for appointment against various Academic, Administrative and Non-Teaching posts of the University, including the post of Deputy Registrar. Following are the minimum qualifications prescribed in the aforesaid advertisement for the post of Deputy Registrar-