(1.) Re: I.A. No. 01 of 2024 I.A. No. 01 of 2024 has been filed for condoning the delay of 5 days in preferring this appeal.
(2.) For the reasons stated in the I.A. No. 01 of 2024, the delay of 5 days in preferring this appeal is condoned.
(3.) I.A. No. 01 of 2024 stands allowed.