LAWS(PAT)-2025-11-68

NATIONAL INSURANCE COMPANY LIMITED Vs. ABHISHEK ANAND

Decided On November 20, 2025
NATIONAL INSURANCE COMPANY LIMITED Appellant
V/S
Abhishek Anand Respondents

JUDGEMENT

(1.) Heard Mr. Rupak Kumar, learned counsel for the appellant.

(2.) The present application has been preferred for the following relief(s):-

(3.) The facts of the present appeal is/are as under:-