(1.) Heard the parties.
(2.) By way of this writ application the petitioner has prayed for the following relief:-
(3.) The petitioner is aggrieved by the rejection of his application for early release as he has completed 19 years in actual imprisonment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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