KAMLESH KUMAR SINGH Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Mr. Shivendra Kishore, learned Senior Counsel assisted by Mr. Jay Prakash Singh, learned counsel for the petitioner and Mr. Arun Kumar Bhagat, learned AC to AAG-12 for the State of Bihar.

(2.) This review application has been preferred seeking review of the judgment dtd. 21/4/2023 passed in CWJC No. 5610 of 2023 by the Hon'ble Division Bench of this Court.

(3.) It appears that the petitioner had earlier moved this Court by filing a writ application in form of a Public Interest Litigation (PIL) giving rise to CWJC No. 5610 of 2023 with a prayer for the following reliefs:-