UDAY KANT Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsel for the petitioner and learned AC to SC -10.

(2.) The present writ application has been filed by the petitioner seeking the following reliefs:

(3.) Learned counsel for the petitioner has contended that he is the owner of the vehicle Maruti Suzuki S-Cross, bearing Registration No. BRO1CY-8359, Engine No. D13A5322809, Chassis No. MA3FNEB1500138947.