LAWS(PAT)-2025-3-76

ANURADHA SINGH Vs. BIHAR STATE UNIVERSITY SERVICE COMMISSION

Decided On March 21, 2025
Anuradha Singh Appellant
V/S
Bihar State University Service Commission Respondents

JUDGEMENT

(1.) Heard Mr. Amresh Kumar Singh, learned Advocate for the appellant/applicant and Mr. Pawan Kumar, learned Advocate for the respondent/Bihar State University Service Commission. Re.: I.A. No. 01 of 2025

(2.) The learned Advocate for the appellant/applicant seeks condonation of the delay of 103 days in preferring this appeal.

(3.) For the reasons stated in the application, the delay of 103 days in preferring this appeal is condoned.