(1.) Heard learned counsel for the petitioners and learned counsel appearing on behalf of the respondents.
(2.) The present writ application has been filed for the following reliefs:
(3.) The brief facts, necessary for adjudication of the present writ petition, are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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