(1.) Heard learned counsel for the petitioner and learned counsel appearing on behalf of the respondents.
(2.) The present writ application has been filed with a prayer for grant of the following reliefs:
(3.) The case of the petitioners inter alia is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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