(1.) Re. I.A. No. 01 of 2022 in L.P.A. No. 287 of 2022 and I.A. No. 02 of 2022 in L.P.A. No. 404 of 2022 :-
(2.) For the reasons stated in the applications, the delay of aforementioned days in preferring the appeals are condoned.
(3.) Both the afore-noted interlocutory applications stand allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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