(1.) The aforenoted interlocutory application has been filed for condoning the delay of 111 days in filing the memo of appeal.
(2.) For the reasons stated in the interlocutory application, the delay of 111 days in preferring this appeal is condoned.
(3.) I.A. No. 1 of 2023 stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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