UTTAM DAGA Vs. UNION OF INDIA

Referred Judgements :-

CHRISTIE VS. LEACHINSKY [REFERRED TO]
ATTORNEY GENERAL VS. BASTOW [REFERRED TO]
NEELAM MANMOHAN ATTAVAR VS. MANMOHAN ATTAVAR [REFERRED TO]
GAUTAM NAVLAKHA VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
ABHISHEK BANERJEE AND ANR. VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
CORPORATION OF CALCUTTA VS. LIBERTY CINEMA [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED TO]
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED VS. SURESH CHAND:N K SAXENA [REFERRED TO]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF KARNATAKA VS. KUPPUSWAMY GOWNDER [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
S R CHAUDHARY VS. STATE OF PUNJAB [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. KAILASH CHANDRA AHUJA [REFERRED TO]
SUBRAMANIAN SWAMY VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. KIRPAL SINGH [REFERRED TO]
M/S. FERTICO MARKETING AND INVESTMENT PVT. LTD. AND OTHERS VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
PANKAJ BANSAL VS. UNION OF INDIA [REFERRED TO]
PRIYA INDORIA VS. STATE OF KARNATAKA [REFERRED TO]
MANISHA NIMESH MEHTA VS. BOARD OF DIRECTORS, ICICI BANK [REFERRED TO]