SUDHIR KUMAR SAH Vs. MANOJ KUMAR SAH

JUDGEMENT

(1.) Record taken up on mentioning being made on behalf of the petitioners.

(2.) Md. Waliur Rahman, suo motu, appears on behalf of the respondent nos. 1 to 3 (respondents 1st set).

(3.) Heard the learned counsel for the petitioners as well as learned counsel for the respondent nos. 1 to 3 and I intend to dispose of the present petition at the stage of admission itself.