(1.) The record taken up on mentioning being made on behalf of the petitioner.
(2.) Today, learned counsel for the petitioner has filed hard copy of supplementary affidavit in Court, which is taken on record.
(3.) Heard learned counsel for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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