SPML INFRA LTD Vs. STATE OF BIHAR

Referred Judgements :-

ROBERTSON V. MINISTER OF PENSIONS [REFERRED]
ELIAN AND RABBATH V. MATSAS AND MATSAS [REFERRED]
RAM VILAS MISHRA V. STATE OF BIHAR & ORS. [REFERRED]
STATE OF KERALA AND OTHERS VS. M.K.JOSE [REFERRED]
BRITAIN EX PARTE BENAIM [REFERRED]
DURAYAPPAN,V. FERNANDO [REFERRED]
K N GURUSWAMY VS. STATE OF MYSORE [REFERRED]
LEKHRAJ S LALVANI VS. N M SHAH DEPUTY CUSTODIAN CUM MANAGING OFFICER BOMBAY [REFERRED]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED]
DAUD AHMAD VS. DISTRICT MAGISTRATE ALLAHABAD [REFERRED]
UMAKANT SARAN VS. STATE OF BIHAR [REFERRED]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED]
GULAM MUSTAFA VS. STATE OF MAHARASHTRA [REFERRED]
PREMJI BHAI PARMAR R C RICHHARIYA VS. DELHI DEVELOPMENT AUTHORITY:DELHI DEVELOPMENT AUTHORITY [REFERRED]
UNITED COMMERCIAL BANK VS. BANK OF INDIA [REFERRED]
DIVISIONAL FOREST OFFICER VS. BISHWANATH TEA GO LIMITED [REFERRED]
HARMINDER SINGH ARORA VS. UNION OF INDIA [REFERRED]
U P COOPERATIVE FEDERATION LIMITED VS. STNGH CONSULTANTS AND ENGINEERS PRIVATE LIMITED [REFERRED]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED]
GENERAL ELECTRIC TECHNICAL SERVICES COMPANY INC VS. PUNJ SONS PRIVATE LIMITED [REFERRED]
SVENSKA HANDELSBANKEN VS. INDIAN CHARGE CHROME [REFERRED]
NATIONAL THERMAL POWER CORPORATION LIMITED VS. FLOWMORE PRIVATE LIMITED [REFERRED]
LARSEN AND TOUBRO LIMITED VS. MAHARASHTRA STATE ELECTRICITY BOARD [REFERRED]
HINDUSTAN STEEL WORKERS CONSTRUCTION LIMITED VS. G S ATWAL AND CO ENGINEERS PRIVATE LIMITED [REFERRED]
STATE OF MAHARASHTRA VS. NATIONAL CONSTRUCTION COMPANY BOMBAY [REFERRED]
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED VS. TARAPORE AND CO [REFERRED]
STATE OF UTTAR PRADESH VS. BRIDGE AND ROOF COMPANY INDIA LIMITED [REFERRED]
U P STATE SUGAR CORPORATION VS. SUMAC INTERNATIONAL LIMITED [REFERRED]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED]
VERIGAMTO NAVEEN VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. GANGA ENTERPRISES [REFERRED]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED]
STATE OF ORISSA VS. ASWINI KUMAR BALIARSINGH [REFERRED]
B S N JOSHI AND SONS LTD VS. AJOY MEHTA [REFERRED]
J G ENGINEERS PVT LTD VS. UNION OF INDIA [REFERRED]
B K SINHA VS. STATE OF BIHAR [REFERRED]
SHREE KRISHNA GYANODAY SUGAR LTD VS. STATE OF BIHAR [REFERRED]
RADHA KRISHNA AGRAWAL VS. STATE OF BIHAR [REFERRED]
NCC LTD. VS. STATE OF BIHAR [REFERRED]