LAWS(PAT)-2015-9-191

DHURUB NARAYAN SINGH Vs. GAURI NANDAN SINGH

Decided On September 02, 2015
Dhurub Narayan Singh Appellant
V/S
Gauri Nandan Singh Respondents

JUDGEMENT

(1.) Heard Mr. Jitendra Prasad Singh, learned Counsel appearing for the appellants.

(2.) The defendants in the suit are the appellants in this appeal against the judgment and decree of reversal granting decree to the plaintiff.

(3.) The plaintiff filed the suit for declaration of his title over the suit land as mentioned in the Schedule of the plaint and for declaration that the survey entry in the name of the defendants with regard to the suit land is wrong and illegal.