(1.) I.A. No.7364 of 2014
(2.) The delay is meager and we are satisfied with the reasons assigned for the belated filing of the Letters Patent Appeal.
(3.) The interlocutory application is, accordingly, ordered and the delay is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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