(1.) HEARD Mr. Umesh Prasad Singh, Senior Counsel for the petitioner and Mr. Manoj Kumar 'Manoj' for respondent Nos. 1 to 14.
(2.) NO one has appeared on behalf of respondent Nos. 15 to 18.
(3.) BRIEF background of the case are as under: - -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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