AKHILESHWAR KUMAR PATHAK Vs. THE STATE OF BIHAR

Referred Judgements :-

CLOVER,CLAYTON & CO. LTD. V. HUGHES [REFERRED]
LANCASHIRE AND YORKSHIRE RAILWAY CO. V. HIGHLEY [REFERRED]
ALL INDIA GROUNDNUT SYNDICATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED]
BHUBANESHWAR PRASAD NARAIN SINHA V. RAJESHWAR PRASAD NARAIN SINHA AND OTHERS [REFERRED]
HINDU WOMENS RIGHTS TO PROPERTY ACT,1937 [REFERRED]
DALMIA JAIN AIRWAYS LTD. VS. SUKUMAR MUKHERJEE [REFERRED]
MATAJO DOBEY VS. H.C. BHARI [REFERRED]
ALEMBIC CHEMICAL WORKS CO. LTD. VS. THE WORKMEN [REFERRED]
KEDAR NATH VS STATE OF BIHAR [REFERRED]
NEW INDIA SUGAR MILLS LTD VS. CST [REFERRED]
TILKAYAT SHRI GOVINDLALJI MAHARAJ V. STATE OF RAJASTHAN [REFERRED]
WARYAM SINGH VS. AMARNATH [REFERRED]
GIRIJA DATT SINGH [REFERRED]
H. VENKATACHALA IYENGAR [REFERRED]
RITTA FARNANDES [REFERRED]
SUNDARBAI V. ORDNANCE FACTORY [REFERRED]
NAGRAJ VS. STATE OF MYSORE [REFERRED]
NARMADESHWAR SHARMA VS. SARJU CHARAN PODDAR [REFERRED]
BHIKHAJI VAGHAJI V. BAROT AND OTHERS [REFERRED]
STATE OF ASSAM VS. KANAK CHANDRA [REFERRED]
STATE OF ASSAM V. AJIT KUMAR SHARMA [REFERRED]
CYRIL E. FERNANDES V. SR. MYRIA LYDIA AND OTHERS [REFERRED]
OM PRABHA JAIN VS. ABNASH CHAND AND ANOTHER [REFERRED]
CENTRAL BANK OF INDIA LTD. VS. HARI PRASAD JALAN AND OTHERS [REFERRED]
M. M. QUASIM VS. MANOHAR LAL SHARMA AND OTHERS [REFERRED]
KAMAL CHOWDHARY AND ANR. V. RAJENDRA CHOWDHARY AND ORS. [REFERRED]
RAM KISHORE DAS V. BALRAM SAH [REFERRED]
LALAPPA LINGAPPA AND OTHERS VS. LAXMI VISHNU TEXTILE MILLS LTD. [REFERRED]
TRIMBAK GANGADHAR TELANG V.. RAMCHANDRA GANESH BHIDE [REFERRED]
KRISHNAN KUTTI V. SUPT. POST OFFICE ERNAKULAM AND ORS. [REFERRED]
ESI CORPN. CASE [REFERRED]
BALRAM BHAGAT @ BALRAM PRASAD VS. THE STATE OF BIHAR & ANOTHER [REFERRED]
RAM SWARATH YADAV AND ANR. V. DR RAJESHWAR PRASAD SINHA AND ORS. [REFERRED]
MAHESH CHANDRA SHARMA VERSUS RAJ KUMAR SHARMA [REFERRED]
RAM BACCHAN RAI AND ORS. VS. RAM UDGAR RAI AND OTHERS [REFERRED]
ABHAY KUMAR RAI AND OTHERS VS. STATE OF BIHAR AND OTHERS [REFERRED]
BHAGWAT PRASAD SINGH VS. STATE OF BIHAR [REFERRED]
INDRA SAWHNEY V. UNION OF INDIA [REFERRED]
RAJESH KUMAR DARIA V. RAJASTHAN PUBLIC SERVICE COMMISSION [REFERRED]
M/S CONTINENTAL PUMP AND MOTORS LTD. GAZIABAD V. STATE OF BIHAR [REFERRED]
DIRECTORATE OF EDUCATION V. EDUCOMP DATAMATICS LTD. [REFERRED]
EAST LINE PROJECTS PVT. LTD. V. DR. B. BOROOAH CANCER INSTITUTE [REFERRED]
RAJENDRA TIWARY VS. BASUDEO PRASAD [REFERRED]
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. AND ANOTHER -VS. - BROJO NATH GANGULY AND ANOTHER [REFERRED]
DELHI TRANSPORT CORPORATION -VS.- D.T.C. MAZDOOR CONGRESS AND OTHERS [REFERRED]
DR. SACHITA KUMAR SINHA -VS.- THE STATE OF BIHAR & ORS [REFERRED]
RAJ KUMAR GUPTA VS. STATE OF BIHAR & ORS. [REFERRED]
MUNESHWAR SINGH VS. STATE OF BIHAR AND ANR. [REFERRED]
MAHATMA GANDHI SAHAKARA SAKKARA KARKHANE VS. NATIONAL HEAVY ENGINEERING CO. LTD. & ANOTHER. [REFERRED]
SURJIT SINGH V. BALBIR SINGH [REFERRED]
MOSTT. PATRI DEVI @ GIRJA DEVI AND ANOTHER V. GANESH LAL PRADHAN AND OTHERS [REFERRED]
M/S BHIMRAJ MADAN LAL VS.THE STATE OF BIHAR & ANOTHER [REFERRED]
KAARVENAGAR SAHAKARI GRIHA RACHANA SANSTHA MARYADIT,PUNE VS. STATE OF MAHARASHTRA [REFERRED]
RAM NATH ARORA VS. STATE [REFERRED]
JEEWANLAL LTD. VS. APPELLATE AUTHORITY [REFERRED]
MOHD. YUNUS VS. MOHD. MUSTAQIM [REFERRED]
SARDAR AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED]
STATE OF MIZORAM AND ANOTHER VS. MIZORAM ENGINEERING SERVICE ASSOCIATION [REFERRED]
AMIT KUMAR SINGH VS. THE UNION OF INDIA AND OTHERS [REFERRED]
ISHWAR DAYAL SAH V. STATE OF BIHAR [REFERRED]
RITA MISHRA V. STATE OF BIHAR & ORS. [REFERRED]
R. VISHWANATHA PILLAI V. STATE OF KERALA & ORS. [REFERRED]
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA VS. DHOBEI SAHOO [REFERRED]
M/S INDIAN OIL CORPORATION LIMITED VS. RAJ KUMAR JHA [REFERRED]
M/S B.B.Q. CONSTRUCTION VS. STATE OF BIHAR [REFERRED]
G.V. NUTAN VS. BIHAR COMBINED ENTRANCE COMPETITIVE EXAM,BOARD [REFERRED]
MD. NIZAMUDDIN VS. STATE OF BIHAR [REFERRED]
MOIN AHMAD VS. BIBI SAZADA [REFERRED]
HINDUSTAN PETROLEUM CORPORATION LTD. VS. DILBAHAR SINGH [REFERRED]
BOORUGU MAHADEV AND SONS VS. SIRIGIRI NARASING RAO [REFERRED]
PRAFULLA RANJAN SHRIVASTAVA -VS.- THE STATE OF BIHAR & ORS [REFERRED]
THE BIHAR STATE FINANCIAL CORPORATION VS.- PARMANAND KUMAR [REFERRED]
MUNICIPAL CORPORATION OF DELHI V. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY [REFERRED]
KANWAR SINGH SAINI V. HIGH COURT OF DELHI [REFERRED]
ADANI AGRI FRESH LTD. VS. MAHABOOB SHARIF AND OTHERS [REFERRED]
VIRENDER CHAUDHARY VS. BHARAT PETROLEUM CORPORATION [REFERRED]
NUTAN KUMARI VS. STATE OF BIHAR AND OTHERS [REFERRED]
P.S. GROUP REALTY LTD. VS. PATNA MUNICIPAL CORPORATION [REFERRED]
M/S NIAGREE BUILDER AND DEVELOPERS PVT. VS. STATE [REFERRED]
SUSHIL KUMAR VS. STATE [REFERRED]
INSPECTOR OF POLICE AND ANR. VS. BATTENAPATLA VENKATA RATNAM & ANR. [REFERRED]
SH. JOGENDRASINHJI VIJAYSINGHJI V. STATE OF GUJARAT [REFERRED]
RADHEY SHYAM V. CHHABI NATH WITH JAGDISH PRASAD V. IQBAL KAUR [REFERRED]
SHAIL KUMARI DEVI V. KRISHAN BHAGWAN PATHAK [REFERRED]
NAVIN KUMAR V. THE STATE OF BIHAR & ORS. [REFERRED]
THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
MODI SPINNING AND WEAVIG MILLS CO LIMITED VS. COMMISSIONER OF SALES TAX PUNJAB [REFERRED]
MACKINNON MACHENZIE AND CO PRIVATE LIMITED VS. IBRAHIM MAHMMED ISSAKF [REFERRED]
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA VS. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU [REFERRED]
KRISHNAN VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [REFERRED]
JASWANT KAUR VS. AMRIT KAUR [REFERRED]
B J SHELAT VS. STATE OF GUJARAT [REFERRED]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED]
BISHNU RAM BORAH VS. PARAG SAIKIA [REFERRED]
P SAVITA VS. UNION OF INDIA MINISTRY OF DEFENCE DEPARTMENT OF DEFENCE PRODUC TION NEW DELHI [REFERRED]
UNION OF INDIA VS. N HARGOPAL [REFERRED]
BHAGWAN DASS VS. STATE OF HARYANA [REFERRED]
FOOD CORPORATION OF INDIA VS. PROVIDENT FUND COMMISSIONER [REFERRED]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED]
KRISHAN YADAV VS. STATE OF HARYANA [REFERRED]
UNION OF INDIA VS. SAYED MUZAFFAR MIR [REFERRED]
STATE OF WEST BENGAL VS. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ [REFERRED]
R K SABHARWAL VS. STATE OF PUNJAB [REFERRED]
RABINDRA NATH MUKHERJEE VS. PANCHANAN BANERJEE [REFERRED]
ANIL KUMAR GUPTA VS. STATE OF UTTAR PRADESH [REFERRED]
HINDUSTAN LEVER LIMITED VS. ASHOK VISHNU KATE [REFERRED]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [REFERRED]
VINEET NARAIN VS. UNION OF INDIA [REFERRED]
RITESH R SAH VS. Y L YAMUL [REFERRED]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED]
PARSION DEVI VS. SUMITRI DEVI [REFERRED]
S K MATHLJR VS. UNION OF INDIA [REFERRED]
SECRETARY CUM CHIEF ENGINEER CHANDIGARH VS. HARI OM SHARMA [REFERRED]
TRANSPORT CORPORATION OF INDIA VS. EMPLOYEES STATE INSURANCE CORPN [REFERRED]
STATE OF MAHARASHTRA VS. KARVANAGAR SAHKARI GRIHA RACHANA SANSTHA MARYADIT [REFERRED]
P K PRADHAN VS. STATE OF SIKKIM [REFERRED]
B D SHETTY VS. CEAT LIMITED [REFERRED]
UNION OF INDIA VS. O CHAKRADHAR [REFERRED]
SHEELA VS. FIRM PRAHLAD RAI PREM PRAKASH [REFERRED]
SATNAM OVERSEAS EXPORT VS. STATE OF HARYANA [REFERRED]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED]
KUNAL SINGH VS. UNION OF INDIA [REFERRED]
KENDRIYA VIDYALAYA SANGATHAN VS. RAM RATAN YADAV [REFERRED]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [REFERRED]
B R CHOWDHURY VS. INDIAN OIL CORPORATION LIMITED [REFERRED]
CRYSTAL DEVELOPERS VS. ASHA LATA GHOSH [REFERRED]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED]
CHIRANJI LAL VS. HARI DAS [REFERRED]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED]
STAR PAPER MILLS LTD VS. STATE OF U P [REFERRED]
JASBIR SINGH VS. STATE OF PUNJAB [REFERRED]
SHAKUNTALA CHANDRAKANT SHRESHTI VS. PRABHAKAR MARUTI GARVALI [REFERRED]
PARKASH SINGH BADAL VS. STATE OF PUNJAB [REFERRED]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED]
NEW INDIA CO OPERATIVE HOUSING SOCIETY LTD VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [REFERRED]
MALIKARJUNA G HIREMATH VS. ORIENTAL INSURANCE CO LTD [REFERRED]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED]
STATE OF U P VS. PARAS NATH SINGH [REFERRED]
AMARJEET SINGH VS. DEVI RATAN [REFERRED]
DALIP SINGH VS. STATE OF U P [REFERRED]
UNION OF INDIA VS. RAMESH RAM [REFERRED]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED]
HOTEL ASHOKA INDIAN TOUR DEV COR LTD VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED]
GENERAL OFFICER COMMANDING VS. CBI [REFERRED]
DHANALAKSHMI VILAS RICE MILL CONTRACTORS CO VS. STATE OF ANDHRA PRADESH [REFERRED]
SRI LAXMIGANAPATHI ENTERPRISES VS. COMMERCIAL TAX OFFICER [REFERRED]
ARVIND C BHAGAT VS. COMMISSIONER OF CUSTOMS CHENNAI [REFERRED]
PROPRIETOR VS. COMMISSIONER OF CUSTOMS [REFERRED]
FOOD CORPORATION OF INDIA VS. STATE OF PUNJAB [REFERRED]
DEBENDRA NATH DUTT AND BANKU BEHARY BANERJEE VS. ADMINISTRATOR- GENERAL OF BENGAL [REFERRED]
OM PRAKASH VS. STATE OF JHARKHAND [REFERRED]
BHASKAR LAXMAN JADHAV VS. KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY [REFERRED]
PARAM PAL SINGH THROUGH FATHER VS. NATIONAL INSURANCE CO [REFERRED]
JIJU KURUVILA VS. KUNJUJAMMA MOHAN [REFERRED]
RAJESH VS. RAJBIR SINGH [REFERRED]
RASHMI METALIKS LTD VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [REFERRED]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED]
SANJAY KUMAR SHUKLA VS. M/S BHARAT PETROLEUM CORPORATION LTD. [REFERRED]
KALPANARAJ VS. TAMIL NADU STATE TRANSPORT CORPN. [REFERRED]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED]
JOGINDER PAL VS. STATE OF PUNJAB [REFERRED]
CHANDAN KUMAR BASU VS. STATE OF BIHAR [REFERRED]
STATE OF PUNJAB VS. RAFIQ MASIH [REFERRED]
RAMDEV FOOD PRODUCTS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED]
SURTI GUPTA VS. UNITED INDIA INSURANCE COMPANY AND ORS. [REFERRED]
PRIYANKA SRIVASTAVA VS. STATE OF U.P. [REFERRED]
JAGDISH CHAND SHARMA VS. NARAIN SINGH SAINI AND ORS. [REFERRED]
TANVI SARWAL VS. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS. [REFERRED]
GOVERNMENT OF ANDHRA PRADESH VS. PRATAP KARAN AND OTHERS [REFERRED]
UNITED INDIA INSURANCE CO. LTD. VS. M/S ORIENT TREASURES PVT. LTD. [REFERRED]
PEPSICO INDIA HOLDING P. LTD. VS. GROCERY MARKET & SHOPS BOARD & ORS. [REFERRED]