LAWS(PAT)-2015-1-3

NATIONAL INSURANCE COMPANY LIMITED Vs. MOSMAT JIUTI KUER

Decided On January 05, 2015
NATIONAL INSURANCE COMPANY LIMITED Appellant
V/S
Mosmat Jiuti Kuer Respondents

JUDGEMENT

(1.) Counter affidavit has been filed on behalf of respondent no. 1 during course of the day.

(2.) Heard the parties.

(3.) This appeal has been preferred by the appellant (Insurance) against the judgment dated 09/05/2008 passed by Sri Balram Singh, Additional District and Sessions Judge, F.T.C. -2 -Cum -Claim Tribunal Buxar, in M.V. Case No. 4/1997.