SANJAY KUMAR SHARMA Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Pursuant to the earlier order of this Court dated 18.03.2015, Mr. Amrit Lal Meena, Principal Secretary, Urban Development Department, Mr. Aditya Kumar Das, District Magistrate, Jehanabad, Deokali Devi, Chairman, Nagar Parishad, Jehanabad and Mr. Narendra Nath, Executive Officer, Nagar Parishad, Jehanabad have appeared in person.

(3.) In this writ application the petitioner has prayed for the following reliefs-