(1.) The sole appellant has been convicted and sentenced to suffer imprisonment for life under Section 302, IPC.
(2.) The informant Asha Singh (PW 6) is the daughter-in-law of the accused-appellant Braj Bihari Singh and daughter of the deceased Satya Narayan Singh.
(3.) The prosecution case in brief, is that the marriage of the informant Asha Singh, was performed on 10th March, 1996 with captain Anil Kumar Singh the son of the accused-appellant and immediately thereafter she came to her sasural However, since thereafter, she was never allowed by her father-in-law, the accused-appellant, to visit her maika as his desire to get a piece of land at Patna had not yet been fulfilled by her father for construction of house.