(1.) HEARD counsel for the parties. The petitioners are aggrieved by the order of termination.
(2.) ACCORDING to the case of the petitioners, they were appointed by the then Director General-cum-Inspector General of Police, Shri S.K.Saxena, without any advertisement.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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