(1.) HEARD counsel for the parties.
(2.) THIS pertains to payment of arrears of salary to the petitioner.
(3.) IN this case, counter affidavits have been filed on behalf of the University and the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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