RAVI KUMAR Vs. PATNA UNIVERSITY

JUDGEMENT

(1.) This is an application filed by the petitioner Ravi Kumar for issuing direction to the respondents to accept his examination form for B.A. Part III examination of Session 2004-05 and allow him to appear at the examination which is scheduled to be held from 11.4.2005.

(2.) It appears that by an interim order dated 8.4.2005 the petitioner, was allowed to appear at the examination subject to final decision of this writ petition.

(3.) The case of the petitioner is that he took admission in B.A. in Patna College, Patna, a constituent unit of Patna University in the Session 1999-2002. His subject was Modern History (Honours), Economics and Sociology. In 2002 he appeared in Part I examination commenced from 22.1.2001. He failed in Honours and composition but passed in subsidiary subjects. He could not appear in Honours and composition in 2000-01 and 2001-02 examinations on account of family problems. In 2002-03 he filled up form for both Part I and Part II. He again failed in Honours and composition in Part I examination and Honours paper in Part II examination. In 2003-04 he appeared in all the papers of Part I examination, including the subsidiary papers as he did not clear Part I examination in two attempts and also appeared in Part II (Hons.) paper as he had passed in subsidiary papers. He passed in both Part I and Part II examination.