LAWS(PAT)-1994-5-12

NARASH JHA Vs. STATE OF BIHAR

Decided On May 03, 1994
Narash Jha Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) AS common questions of fact and law arise for consideration, these two writ petitions have been heard together and are disposed of by common order. The representative facts in so far as relevant to the controversy are, however, taken from CWJC No. 3160 of 1993.

(2.) THE petitioner were appointed as Assistant teachers in the Intermediate trained scale on different dates. In course of time on 21th December, 1990, they were promoted to the Graduate trained scale of Rs. 850 1360 pursuant to the decision of the District Education Establishment Committee in the light of circular No. 2440 dated 18th December, 1984 issued under Section 8 of the Bihar Non Government Elementary Schools (Taking Over of Management and Control) Act, 1976 (in short 'the Act'). Their promotion was challenged in this Court in CWJC 5001 of 1991. The said writ petition was disposed of with direction to the Director, Primary Education, to consider the representation which the petitioners of that case were directed to file. It may be stated here that the aforesaid order was passed on concession of the State Counsel that the order dated 28th December, 1990 was not in accordance with law. The Director, Primary Education, accordingly, heard the parties including the petitioners herein. By order dated 8th/15th January, 1990 he held that as the petitioners were appointed as Science teachers in the ISC trained scale, they can be promoted to only the B. Sc. trained scale and then promotion against posts of B. A. trained scale by the Establishment Committee, therefore, was not in accordance with their rules. Thus, on the aforesaid ground the promotion granted to them to the Graduate trained scale on 28th December, 1990 was cancelled. Consequential orders were issued by the District Superintendent of Education giving rise to these writ petitions.

(3.) THE circular dated 18th December, 1984 may first be noticed. The said circular superseding the previous circulars on the point, inter alia fixed the scales of pay and provided that from 1st April, 1981 there would be three separate cadres of Matric trained, Intermediate trained and Graduate trained teachers and three grades known as basic grade, junior selection grade and senior selection grade having different scales of pay in each cadre. It also provided that as the cadres of all three grades i.e. Matric trained, Intermediate trained and Graduate trained teachers were different, each grade will be taken to be separate unit and on that basis 20% and 10% posts in the junior selection grade and senior selection grade respectively, will be filled up, the criteria of promotion being satisfactory service and seniority. In that circular no distinction or classification was made between Arts and Science teachers. In other words, the Intermediate trained teachers had one cadre whether they were Science teachers or Arts teachers. Same was the position with respect to the Graduate trained teachers.