SATYENDRA NARAYAN SINGH Vs. BIHAR UNIVERSITY

Referred Judgements :-

B.N. NAGARJAN AND ORS. V/S. STATE OF KARNATAKA [REFERRED]
ANJANI KUMAR SINHA V/S. STATE OF BIHAR [REFERRED]
JACOB M. PUTHUPARAMBIL V/S. KERALA WATER AUTHORITY [REFERRED]
A.M.R.P.V.S. TEACHER S ASSOCIATION V/S. STATE OF MANIPUR [REFERRED]
SATYENDRA PRASAD V/S. STATE OF BIHAR [REFERRED]
KAMLA KUMAR SINHA V/S. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES AND ORS. [REFERRED]
K.S.P. COLLEGE STOP-GAP LECTURERS ASSOCIATION V/S. STATE OF KARNATAKA [REFERRED]
INSTITUTE OF MANAGEMENT DEVELOPMENT V/S. SMT. PUSPHA SRIVASTAVA [REFERRED]
CHANDRADEO MAHTO V/S. STATE OF BIHAR [REFERRED]
UNION OF INDIA AND ORS. V/S. TEJRAM PURASHRAMJI BOMBHATE [REFERRED]
SANDEEP KUMAR V/S. STATE OF U.P. [REFERRED]
SITARAM THAKUR V/S. STATE OF BIHAR [REFERRED]
STATE OF MYSORE VS. S V NARAYANAPPA [REFERRED]
R N NANJUNDAPPA VS. T THIMMIAH [REFERRED]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED]
STATE OF HARYANA VS. PIARA SINGH [REFERRED]
STATE OF ORISSA R C ROUT BINAYAK PANDA H C PRUSTY VS. SUKANTI MOHAPATRA:SUKANTI MOHAPATRA:RABINARAYAN MALL:STATE OF ORISSA [REFERRED]
GOPI KRISHNA PATHAK VS. RANCHI UNIVERSITY [REFERRED]