(1.) Upon notice to other side, this civil revision application has been listed under the heading for admission for final disposal.
(2.) Heard Mr. Ram Balak Mahto, learned senior Counsel appearing on behalf of the Petitioner, and Mr. T.K. Jha, learned Senior Counsel appearing on behalf of the opposite party No. 1.
(3.) The civil revision application is directed against the order dated 12-7-1994, by which the learned Subordinate Judge has rejected the petition filed on behalf of the Petitioner under Order 26, Rule 1 of the Code of Civil Procedure (hereinafter referred to as 'the Code') for examination on commission.