AMIT LODHA Vs. STATE OF BIHAR

Referred Judgements :-

HORI RAM SINGH VS. EMPEROR [REFERRED TO]
H.B. GILL AND ANR. VS. KING [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
P SIRAJUDDIN VS. STATE OF MADRAS [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
B SAHA VS. M S KOCHAR [REFERRED TO]
STATE OF GUJARAT VS. MAHESHKUMAR DHIRAJLAL THAKKAR [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. TAPAN KR SINGH [REFERRED TO]
D S P CHENNAI VS. K INBASAGARAN [REFERRED TO]
KANWARJIT SINGH KAKKAR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED TO]
SATISH MEHRA VS. STATE OF N.C.T. OF DELHI [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [REFERRED TO]
DEVENDER KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF TELANGANA VS. MANAGIPET @ MANGIPET SARVESHWAR REDDY [REFERRED TO]
ARNAB RANJAN GOSWAMI VS. UNION OF INDIA [REFERRED TO]
AMAR NATH CHAUBEY VS. UNION OF INDIA AND OTHERS [REFERRED TO]
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. THOMMANDRU HANNAH VIJAYALAKSHMI [REFERRED TO]
MOHAMMED ZUBAIR VS. STATE OF NCT OF DELHI [REFERRED TO]
STATE OF CHATTISGARH \ UCHIT SHARMA VS. AMAN KUMAR SINGH \ STATE OF CHATTISGARH [REFERRED TO]