PANKAJ KUMAR PANDEY Vs. STATE OF BIHAR

JUDGEMENT

(1.) Both the appeals have been taken up together and are being disposed off by this common judgment.

(2.) Pankaj Kumar Pandey and Lal Babu Yadav are the appellants in Cr. Appeal (DB) No. 202 of 2016, whereas Binod Das is the appellant in Cr. Appeal (DB) No. 274 of 2016.

(3.) Mr. Jagnnath Singh and Ms. Renu Jha, the learned Advocates have appeared for appellant No. 1 and 2, namely, Pankaj Kumar Pandey and Lal Babu Yadav [Cr. Appeal (DB) No. 202 of 2016] respectively, whereas appellant/Binod Das [Cr. Appeal (DB) No. 274 of 2016] has been represented by Mr. Milind Kumar Mishra, the learned Advocate.